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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Chattisgarh - Subsection

Section 38(1)(c) in Chhattisgarh Excise Act, 1915

(c)in contravention of Section 22 employees or permits to be employed on any part of his licensed premises referred to in that section any male person or woman; or