National Consumer Disputes Redressal
Tirumala Garden Flat Owners Welfare ... vs Tirumala Homes Pvt. Ltd. & Anr. on 6 April, 2016
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI REVIEW APPLICATION NO. 75 OF 2016 IN RP/3998/2012 1. TIRUMALA GARDEN FLAT OWNERS WELFARE ASSOCIATION ...........Appellants(s) Versus 1. TIRUMALA HOMES PVT. LTD. & ANR. ...........Respondent(s)
BEFORE: HON'BLE MR. JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER HON'BLE MRS. REKHA GUPTA, MEMBER For the Appellant : For the Respondent :
Dated : 06 Apr 2016 ORDER IN CHAMBER RA NO. 75 OF 2016
By this application, petitioner is seeking review of the order dated 13.03.2015 passed in RP No. 3998 of 2012.
We have carefully gone through the application for review as also the record. There is no error apparent on the face of the record which may call for review of the order. Review application is, therefore, dismissed.
......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... REKHA GUPTA MEMBER