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National Consumer Disputes Redressal

Tirumala Garden Flat Owners Welfare ... vs Tirumala Homes Pvt. Ltd. & Anr. on 6 April, 2016

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          REVIEW APPLICATION NO. 75 OF 2016       IN  
RP/3998/2012        1. TIRUMALA GARDEN FLAT OWNERS WELFARE ASSOCIATION ...........Appellants(s)  Versus        1. TIRUMALA HOMES PVT. LTD. & ANR. ...........Respondent(s) 

BEFORE:     HON'BLE MR. JUSTICE AJIT BHARIHOKE, PRESIDING MEMBER   HON'BLE MRS. REKHA GUPTA, MEMBER For the Appellant : For the Respondent :

 Dated : 06 Apr 2016  	    ORDER    	    

 IN CHAMBER

 

 RA NO. 75 OF 2016

 

By this application, petitioner is seeking review of the order dated 13.03.2015 passed in RP No. 3998 of 2012.

            We  have carefully gone through the application for review as also the record.  There is no error apparent on the face of the record which may call for review of the order.  Review application is, therefore, dismissed.

  ......................J AJIT BHARIHOKE PRESIDING MEMBER ...................... REKHA GUPTA MEMBER