Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Haryana - Subsection Section 29(7) in University of Heatlh Sciences, Karnal Act, 2016 (7)The annual accounts and the balance sheet of the University shall also be submitted to the Government at the time of its submission to the Chancellor.
