Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of Telangana - Subsection Section 65(a) in Telangana State Judicial (Service and Cadre) Rules, 2017 (a)Categories 5 and 6 of Division-I and Categories 1 to 4 and category 5(a) and (b) of Division-II of the Telangana High Court Service;
