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[Cites 0, Cited by 0] [Section 215(1)] [Section 215] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 215(1)(a) in Arunachal Pradesh Municipal Act, 2007

(a)enter upon, and pass through, any land within or outside the municipal area, adjacent to, or in the vicinity of such waterworks, in whomsoever such land may vest, and