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Jammu & Kashmir High Court - Srinagar Bench

Shiekh Imtiyaz Ahmad & Ors vs Zahoor Ahmad Rather And Ors on 23 August, 2017

Author: Ali Mohammad Magrey

Bench: Ali Mohammad Magrey

Serial No. 01
Regular List
                         HIGH COURT OF JAMMU AND KASHMIR

                                           AT SRINAGAR

         LPASW No. 135/2017
         MP No. 01/2017
                                                              Date of order: 23.08.2017

         Shiekh Imtiyaz Ahmad & Or          v.   Zahoor Ahmad Rather and others

         Coram:
                Hon'ble Mr Justice Badar Durrez Ahmed, Chief Justice
                Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
         Appearance:
         For the Appellant(s)     :Mr M. A. Qayoom, Advocate.
         For the Respondent(s)   : Mr Z. A. Qureshi, Sr. Advocate for R- 1 to 7.

: Mr R. A. Khan, AAG for R-8.

Issue notice. The notice is accepted by Mr Z. A. Qureshi, Sr. Advocate, on behalf of respondent nos.1 to 7 and Mr R. A. Khan, AAG, on behalf of respondent no. 8.

Notice shall go to other respondents, returnable on 03.10.2017. In the meanwhile, there shall be stay of the operation of the impugned judgment dated 01.08.2017 and status quo, as prevailing prior to 01.08.2017, shall continue.

Re-notify on 03.10.2017.



                             (Ali Mohammad Magrey)         (Badar Durrez Ahmed)
                                            Judge                  Chief Justice
         Srinagar
         23.08.2017
         Anil Raina, Secy