Jammu & Kashmir High Court - Srinagar Bench
Shiekh Imtiyaz Ahmad & Ors vs Zahoor Ahmad Rather And Ors on 23 August, 2017
Author: Ali Mohammad Magrey
Bench: Ali Mohammad Magrey
Serial No. 01
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
LPASW No. 135/2017
MP No. 01/2017
Date of order: 23.08.2017
Shiekh Imtiyaz Ahmad & Or v. Zahoor Ahmad Rather and others
Coram:
Hon'ble Mr Justice Badar Durrez Ahmed, Chief Justice
Hon'ble Mr Justice Ali Mohammad Magrey, Judge.
Appearance:
For the Appellant(s) :Mr M. A. Qayoom, Advocate.
For the Respondent(s) : Mr Z. A. Qureshi, Sr. Advocate for R- 1 to 7.
: Mr R. A. Khan, AAG for R-8.
Issue notice. The notice is accepted by Mr Z. A. Qureshi, Sr. Advocate, on behalf of respondent nos.1 to 7 and Mr R. A. Khan, AAG, on behalf of respondent no. 8.
Notice shall go to other respondents, returnable on 03.10.2017. In the meanwhile, there shall be stay of the operation of the impugned judgment dated 01.08.2017 and status quo, as prevailing prior to 01.08.2017, shall continue.
Re-notify on 03.10.2017.
(Ali Mohammad Magrey) (Badar Durrez Ahmed)
Judge Chief Justice
Srinagar
23.08.2017
Anil Raina, Secy