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[Cites 0, Cited by 10] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(8) in Uttar Pradesh State Universities Act, 1973

(8)The privileges of affiliation of a college which fails to comply with any direction of the Executive Council under sub-section (7) or to fulfil the conditions of affiliation may, after obtaining a report from the Management of the college and with the previous sanction of the Chancellor, be withdrawn or curtailed by the Executive Council in accordance with the provisions of the Statutes.