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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(10) in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

(10)The licensee shall implement the decisions of the forum within the time-frame specified in the order and report compliance to the forum within 5 days of the implementation of the order.