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[Cites 0, Cited by 0] [Section 261(1)] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(1)(g) in Rajasthan Land Revenue Act 1956

(g)directing the rights, customs and other matters which the Settlement Officer is to ascertain and record in the Wajib-al-arz or Dastoor Ganwai and prescribing the manner in which they are to be ascertained,