Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(2)(h) in The Rajasthan Urban Improvement Act, 1959

(h)the raising [or levelling] [Inserted by Rajasthan Act 3 of 1963. dated 29-3-1963.] of any land which the Trust may deem expedient to raise [or level] [Inserted by Rajasthan Act 3 of 1963. dated 29-3-1963.];