Section 32 in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

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State of Bihar - Section

Section 32 in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

32. Authorities of the Committee.

- The following shall be the authorities of the Committee:-

(1)the President;

(2)the Secretary;

(3)the Headmaster; and

(4)such other authorities as may be constituted by the Committee.