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Union of India - Section

Section 86 in Paradip Port Rules, 1966

86. Licensed Carpenters to be allowed in the sheds for opening and repairing cases

- The Traffic Manager shall grant licence to persons qualified to work as carpenters in the port for opening and repairing cases at the instance of the owners thereof and no person other than those license as such shall be allowed to carry into the port any tools or other instruments used for such purposes.