Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Jammu-Kashmir - Subsection Section 14(d) in Jammu and Kashmir Prevention of Cruelty to Animals Act, 1990 (d)A tonga drawn by one pony or horse not to carry more than four passengers excluding the driver and 1-½ maunds in weight.
