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Tripura High Court

Party Name :Jhunu Roy Choudhury vs The State Of Tripura & Ors on 13 April, 2017

Author: S.Talapatra

Bench: S.Talapatra

Case No :WP(C) 0000916/2016

 

Party Name :JHUNU ROY CHOUDHURY Vs THE STATE OF TRIPURA & ORS

 

THE HONBLE MR. JUSTICE S.TALAPATRA

 

Mr. T. D. Majumder, learned G.A. appearing for the respondents has submitted that the

respondents have already filed the reply.

List this matter on 12.05.2017 when there shall be an initiative to hear the matter finally.

Download Date: 8-05-20] 7 15:05 1/1