Tripura High Court
Party Name :Jhunu Roy Choudhury vs The State Of Tripura & Ors on 13 April, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0000916/2016 Party Name :JHUNU ROY CHOUDHURY Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.TALAPATRA Mr. T. D. Majumder, learned G.A. appearing for the respondents has submitted that the
respondents have already filed the reply.
List this matter on 12.05.2017 when there shall be an initiative to hear the matter finally.
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