Section 2(8)(i) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

(i)the area which the agriculturist or agricultural labourer had been enjoying immediately before the 1st day of April 1990; and

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