Calcutta High Court
Silverline Investment Co. Pvt. Ltd. & ... vs Kolkata Municipal Corporation & Ors on 5 January, 2017
Author: Harish Tandon
Bench: Harish Tandon
ORDER SHEET
W.P. No. 347 of 2016
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SILVERLINE INVESTMENT CO. PVT. LTD. & ANR.
Versus
KOLKATA MUNICIPAL CORPORATION & ORS.
BEFORE:
The Hon'ble JUSTICE HARISH TANDON
Date : 5th January, 2017.
For Petitioners : Mr. Abhrajit Mitra, Sr. Adv. with Mr. Sandip De & Ms. Nilanjana Adhya, Advs.
For KMC : Mr. Achintya Banerjee with Mr. Jayanta Narayan Mahanty, Advs.
The affidavit in opposition, affirmed beyond the time fixed in the order dated 19th April, 2016, is accepted upon condonation of delay. The copy of the opposition has been served on the Advocate on Record representing the petitioners in open Court today.
Time to file reply is extended by a week from date.
The writ petition is made returnable immediately thereafter.
(HARISH TANDON, J.) K. Banerjee A.R. [C.R.]