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Madhya Pradesh High Court

Shanu Enterprises vs S.K. Sharma on 2 March, 2023

Author: Anjuli Palo

Bench: Anjuli Palo

                                                                           1
                                                   IN THE HIGH COURT OF MADHYA PRADESH
                                                                AT JABALPUR
                                                                 MCRC No. 57070 of 2022
                                                          (SHANU ENTERPRISES Vs S.K. SHARMA AND OTHERS)

                                    Dated : 02-03-2023
                                             Shri Utkarsh Agrawal - Advocate for applicant.

                                             None for respondents.

Service report is still awaited. Thus, the applicant is directed to pay fresh process-fee within seven working days and notice be again issued against the respondent No.1 by registered mode.

List after four weeks.

(SMT. ANJULI PALO) JUDGE Nitesh Signature Not Verified SAN Digitally signed by NITESH PANDEY Date: 2023.03.03 14:34:43 IST