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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(k) in Life Insurance Corporation of India (Staff) Regulations, 1960

(k)"Special pay" means an addition of the nature of pay to the emoluments of a post or of an employee in consideration of
(i)the specially arduous nature of duties; or
(ii)specific addition to the work or responsibility.