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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(3)(b) in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983

(b)a Chief Engineer in the service of the Chhattisgarh Electricity Board; or