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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Assam - Subsection

Section 24(4) in The Assam Accounts Service Rules, 1963

(4)A person directly recruited to the service shall join within 15 days of the date of issue of the order of appointing failing which and unless the appointment authority extends the period which shall not, in all, exceeds three months, the appointment shall be cancelled.