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State of Karnataka - Section

Section 73 in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

73. Honorary Degrees.

- If not less than two thirds of the members of Academic Council, recommend that an honorary degree or academic distinction be conferred on any person on the ground that he is in their opinion by reason of eminent attainment and position, fit and proper to receive such degree or academic distinction, the Executive Council may, by a resolution, decide that the same may be conferred on the person recommended.