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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(1) in The Maharashtra (Fruit Nurseries and Sale of Fruit Plants) (Regulation) Act, 1969

(1)This Act may be called the Maharashtra [Fruit Nurseries and Sale of Fruit Plants] [These words were substituted, for the words 'fruit nurseries' by Maharashtra 18 of 1995, Section 4.] (Regulation) Act, 1969.