Section 6(1)(iii) in The Credit Information Companies (Regulation) Act, 2005

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

(iii)at any time fails to fulfil any of the conditions referred to in sub-clauses (a) to (c) of sub-section (1) or sub-section (2) of section 5; or

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