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State of Andhra Pradesh - Section

Section 7 in Andhra Pradesh Post Graduate Law courses Common Entrance Test Rules, 2007

7. Functions of the PGLCET Committee.

- The PGLCET Committee shall take decisions on the following aspects relating to the PGLCET.
(i)Cost of the application and Registration fee to be collected from the candidates of PGLCET.
(ii)Norms for the payment of remuneration for different items / services undertaken in connection with PGLCET work.
(iii)Tentative date of announcement of results
(iv)Pattern of test paper, duration of the Test, syllabus content, marks assigned to each paper etc.,
(v)Such other issues as may be referred by the Chairperson of the committee and Competent Authority.