Patna High Court - Orders
The State Of Bihar & Ors vs Bishal Kumar & Ors on 20 January, 2017
Author: Sudhir Singh
Bench: Sudhir Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1144 of 2016
Arising out of
C.W.J.C. No. 13801 of 2011
======================================================
1. The State of Bihar through the Director General of Police, State of
Bihar, Patna.
2. The Principal Secretary, Deptt. Of Home (Police), Government of
Bihar, Patna.
3. The Principal Secretary, General Administration Department (Personnel
Administration Reform Deptt.) (now General Administration
Department) Government of Bihar, Patna.
.... .... Appellant/s
Versus
1. Bishal Kumar, Roll No. 60490052, S/o- Bhola Ray, R/o- Vill. Gonwan,
P.O.- Sadisopur, Distt.- Patna.
2. Mithilesh Kumar, Roll No. 62110693, S/o- Ram Bhawan Singh, R/o- Vill.-
Sipahi Tila Ganesh Bigha, P.O.+Distt. Arwal.
3. Sanjay Kumar, Roll No. 78080081, S/o- Ramdeo Yadav, R/o- Vill. Kakar
Ghati, P.O.- Bhuskaul, Distt- Darbhanga.
4. Sunil Kumar, Roll No. 62040049, S/o- Bindeshwari Singh, R/o- Vill and
P.O.- Kodra, P.S.- Paliganj, Distt. Patna.
5. Raj Kishore Ranjan, Roll No. 78020564, S/o- Laxman Yadav, R/o-
Vill.+P.O. Vasalia, P.S.- Sadar, Distt. Darbhanga.
6. Ranjeet Kumar, Roll No. 60360141, S/o- Shankar Prasad, R/o- Vill.-
Jalalpur, P.O.- Sahay Nagar, P.S.- Rupasur, Distt.- Patna.
7. Ashok Kumar Yadav, S/o- Jai Narayan Yadav, R/o- Vill. Jai, P.O. Gujrauli,
P.S.- Banghi, Distt. Darbhanga.
8. Akhilesh Kumar, Roll No. 61150466, S/o- Kailash Prasad Yadav, R/o- Vill-
Gamanpura, P.O.- Aadampur, P.S. Girimak, Distt. Nalanda.
9. Dharmendra Kumar, S/o- Umesh Prasad, R/o- Vill. Barda, P.O. Sadapur,
P.S. Rani Talab Kanpa, Distt- Patna.
10. Vijay Kumar, S/o- Bisndeo Yadav, R/o- Vill. Chhotki Amwan, P.S.-
Akarbarpur, Distt- Nawada.
11. Mithilesh Kumar, S/o- Ram Naresh Prasad Yadav, R/o- Vill. Badheta, P.O.
Adampur, P.S. Girithek, Distt. Nalanda.
12. Birendra Kumar, Roll No. 62010054, S/o- Bhoju Prasad Yadav, R/o-
Patna High Court LPA No.1144 of 2016 (3) dt.20-01-2017
2/5
Vill.+P.O. Rajwara, P.S.- Atrai, Distt. Gaya
13. Satendra Kumar, Roll No. 77050737, S/o- Heera Lal Prasad, R/o- Naya
Gaon, P.O.- Sohajpur, P.O.- Hathua, Distt.- Gopalganj.
14. Anil Prasad Yadav, Roll No. 77040236, S/o- Humer Prasad Yadav, R/o-
Vill. Mahaniya Saledpur, P.O.- Saledpu, P.S.- Bisambharpur, Distt.
Gopalganj.
15. Dular Yadav, Roll No. 77010673, S/o- Sri Suraj Yadav, R/o- Vill. Lohijai,
P.S. Sindhwaliya, Distt. Gopalganj.
16. Sanjiv Kumar Grauy, Roll No. 61010116 S/O Ravindra Prasad R/O Vill.-Toil
Bigha, P.O.-Gorawan, P.S.-Silao, Distt.-Nalanda.
17. Vijay Kumar, Roll No. 71240006 S/O Parmeshwar Rai R/O Vill.-Khajwatta
Sultanpur, P.O.-Sikandar, Distt.-Vaishali.
18. Pankaj Kumar, Roll No. 71030429 S/O Suresh Rai R/O Vill. Nd P.O.
Warishpur, Distt. Vaishali.
19. Nanheshwar Kumar, Roll No. 62320639 S/O Kariyu Singh R/O Vill.-Yawhar,
P.O.-Anandpur, P.S.-Karpi, Distt. Arwal.
20. Sunil Kumar, Roll No. 62330145 S/O Suryadeo Prasad R/O Vill. Pahla Bigha,
P.O. Kanko, Distt.-Jehanabad.
21. Albela Kumar, Roll No. 62050716 S/O Yamuna Prasad R/O Vill. Marki Chak,
P.O.-Telari, P.S.-Nimchak Bathani, Distt.-Gaya.
22. Jitendra Kumar, 60180110 S/O Basudeo Rai R/O Vill. Chakmusha, P.O.
Mahammadpur, P.S. Jainpur, Distt. Patna.
23. Satendra Prasad, Roll No. 61050237 S/O Dhanwi Prasad R/O Vill. Mishri,
P.S. Bhaktiyarpur, Distt. Patna.
24. Prince Kumar, Roll No. 60190288 S/O Shyam Deo Prasad R/O Vill.-
Baikathpur, Sadrichak, P.S.-Khushrupur, Distt. Patna.
25. Chandrahash Kumar, Roll No. 73020528 S/O Ram Janam Prasad R/O Vill.-
Baikathpur, Krishnsuta, P.S.-Khushrupur, Distt. Patna.
26. Santosh Kumar Singh, Roll No. 68020620 S/O Sahdeo Singh R/O Vill.-
Sawari, P.O. Khiriya, P.S.-Kachhwa, Distt.-Rohtas.
27. Awadhesh Kumar, Roll No. 80020403 S/O Gurucharan Rai R/O Vill. + P.O.-
Dumri, P.S.-Motipur, Distt.-Muzaffarpur.
28. Laxuman Prasad, Roll No. 70130030 S/O Anandi Prasad R/O Vill. + P.O.-
Mahbal, P.S.-Motipur, Distt.-Muzaffarpur.
Patna High Court LPA No.1144 of 2016 (3) dt.20-01-2017
3/5
29. Munna Kumar, Roll No. 70120349 S/O Yogendra Rai R/O Vill.-Raksha, P.S.-
Karja, Distt.-Muzaffarpur.
30. Prem Shankar Kumar, Roll No. 70400018 S/O Baidyanath Singh R/O Vill.
Adda, P.O. Haridaspur, P.S.-Kanti, Distt.-Muzaffarpur.
31. Vishal Kumar Rana S/O Ram Janam Rana R/O Vill.-Bhatwaliya, P.O. + P.S.-
Meenapur, District.
32. Nawal Kumar, Roll No. 61160304 S/O Chhote Yadav R/O Vill.-Golapur,
P.O.-Manhara, P.S.-Deep Nagar, Distt.-Nalanda.
33. Arvind Kumar, Roll No. 62240183 S/O Ramashis Yadav R/O Vill. Takaya,
P.O.-Kuriyan, P.S.-Kurtha, Distt.-Arwal.
34. Sanoj Kumar, Roll No. 62012378 S/O Sushil Kumar Mehta R/O Vill.-Barewa,
P.S.-Khajhapur, Distt.-Ufasil, Distt. Gaya.
35. Rajiv Kumar, Roll No.62230342 S/O Ritu Yadav R/O Vill.-Sinduwar, P.O.-
Dangra, P.S.-Mohanpur, Distt.-Gaya.
36. Rajiv Ranjan, Roll No. 60600484 S/O Indradeo Prasad R/O Vill.-Mamaraha,
Khawad, P.O. + P.S.-Pandarak, Distt.-Patna.
37. Sunil Kumar, Roll No. 60330422 S/O Rajendra Rai R/O Vill.-Gop Kita, P.O.
+ P.S.-Pandarak, Distt.-Patna.
38. Sanjeet Kumar, Roll No. 60380123 S/O Ramashray Prasad R/O Vill. + P.O.-
More, P.S.-Mokama, Distt.-Patna.
39. Arvind Kumar, Roll No. 60190106 S/O Sri Ratneshwar Prasad R/O Vill.-Bitali
Gali, Gola Road, P.O. + P.S.-Danapur, Distt.-Patna.
40. Abhay Kumar, Roll No. 60040168 S/O Sakhi Chandra Yadav R/O Vill. + P.O.
+ P.S.-Danapur Cant, Distt. Patna.
41. Vijendra Kumar, Roll No. 62300062 S/O Ramesh Yadav R/O Vill.-Bhat
Bigha, P.O. + P.S.-Rampur, Distt.-Gaya.
42. Ujjawal Narayan Singh, Roll No. 62040753 S/O Shiv Ram Singh R/O
Mahadeopur, P.O. Guraru, P.S.-Kora, Distt.-Gaya.
43. Suresh Aazad, Roll No. 62150300 S/O Sri Bansi Yadav R/O Vill.-
Ramdhanpur Pipal Gali, P.O.-R.S. Gaya, P.S.-Kotwali, Distt. Gaya.
44. Mithilesh Kumar, Roll No. 62012644 S/O Sri Sahdeo Yadav R/OAngraily,
P.O. Bithosarif, P.S.-Chadaity, Distt.-Gaya.
45. Shailendra Kumar, Roll No. 60370123 S/O Jamadar Ray R/O Vill. + P.O.-
Anandpur, P.S. Bihata, Distt.-Patna.
Patna High Court LPA No.1144 of 2016 (3) dt.20-01-2017
4/5
46. Sohan Lal Yadav, Roll No.64110169 S/O Sri Jagdeo Singh R/O Vill. Darar,
P.O.-Jaitiya, P.S.-Goh, Distt.-Aurangabad.
47. Pramod Kumar Singh, Roll No. 64120199 S/O Sri Dinesh Singh R/O Vill.
Beni Kethi, P.O. Sighari, P.S.-Goh, Dstt. Aurangabad.
48. Shashikant Ray, Roll No. 62230359 S/O Late Brahmdeo Ray R/O Vill.
Ashelempur, P.O. Chauri, P.S.-Daudnagar, Distt. Aurangabad.
49. Munna Kumar, Roll No. 75180109 S/O Sri Amar Nath Yadav R/O Vill. And
P.O. Kasahi Taranwa, P.S.-Kopa, Distt.-Chhapra.
50. Pintu Kumar, Roll No. 71100366 S/O Sri Lalu Ray R/O Vill. Lal Pokhar,
P.O.-Dighikala, P.S.-Hajipur Sadar, Distt.-Vaishali.
51. Shyam Narayan Ydav, Roll No. 64010516 S/O Sri Bigan Yadav R/O Vill.
Girdhar Bigaha, P.O.-Mongiya, P.S.-Tandawa, Distt.-Aurangabad.
52. Shiv Bahadar Kumar, Roll No. 63030012 S/O Sri Ram Khelawan Singh R/O
Vill.-Aeraki, P.O. + P.S. + Distt.-Jehanabad.
53. The Central Selection Board of Constable, Bihar, Patna through its Secretary
54. The Chairman of Central Selection Board of Constable, Bihar, Patna.
.... .... Respondent/s
======================================================
Appearance :
For the Appellant/s :
For the Respondent/s :
======================================================
CORAM: HONOURABLE THE ACTING CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE SUDHIR SINGH
ORAL ORDER
(Per: HONOURABLE THE ACTING CHIEF JUSTICE)
3 20-01-2017Let notice be issued to Respondent Nos. 1 to 52 under ordinary process as well as registered A.D. post for which requisites etc. be filed within three weeks. Rule is made returnable two months thereafter.
To be heard along with L.P.A. No. 16 of 2015 (The Patna High Court LPA No.1144 of 2016 (3) dt.20-01-2017 5/5 Chairman, Central Selection Board of Constable Vs. Kamlesh Dikshit Raj & Ors.).
(Hemant Gupta, ACJ) (Sudhir Singh, J) P.K.P. U