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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(2)(e) in Bihar Documents Writers' Licensing Rules, 1968

(e)he shall attend the office of the document writer to which he is attached and shall carry out such duties in respect of transcribing deeds as may be given to him;