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[Cites 0, Cited by 0] [Section 33(11)] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(11)(f) in First Statutes of the Jai Narayan Vyas University Jodhpur

(f)for one's own marriage or for such other purposes as may be determined by the Vice-Chancellor to be of urgent necessity.