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State of Bihar - Section

Section 180 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

180. Storage of safety belts and nets, etc.

- The employer shall ensure at a construction site of a building or other construction work that proper arrangement is made for the safe storage of safety belts, safely life lines and safety nets when they are not in use and are protected against mechanical damage, damage from chemicals and damages from biological agents.Chapter-XVII Structural frame and form work