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[Cites 0, Cited by 1] [Section 2(3)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3)(i) in The Life Insurance Corporation Act, 1956

(i)in the case of any insurer specified in sub-clause (a)(ii) or sub-clause (b) of clause (9) of section 2 of the Insurance Act and carrying on life insurance business-