Karnataka High Court
M/S Sri. Venkateshwara Sweetmeat Stall vs M/S Sri. Venkateshwara Sweets on 6 October, 2023
Author: H.T. Narendra Prasad
Bench: H.T. Narendra Prasad
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NC: 2023:KHC:36267
MFA No. 5714 of 2023
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 6TH DAY OF OCTOBER, 2023
BEFORE
THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
MISCELLANEOUS FIRST APPEAL NO. 5714 OF 2023 (CPC)
BETWEEN:
M/S SRI. VENKATESHWARA SWEETMEAT STALL
181 BALEPET, BANGALORE-560053
REPRESENTED BY ITS
MANAGING PARTNER
MR V NAGARAJ
S/O LATE SRI VENKATACHALAPATHY SETTY
AGED ABOUT 69 YEARS
...APPELLANT
(BY SMT. MEDINI RAO, ADVOCATE FOR
SRI. HARIKRISHNA S HOLLA., ADVOCATE)
AND:
M/S SRI. VENKATESHWARA SWEETS
NO.3, 1ST MAIN ROAD
Digitally signed OPP. ANJANEYA TEMPEL
by
DHANALAKSHMI GANGANAGAR, BANGALORE 560032
MURTHY REP BY ITS PROPRIETOR.
Location: High
Court of ...RESPONDENT
Karnataka
THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) R/W
SEC.151 OF CPC, AGAINST THE ORDER DATED: 07.07.2023
PASSED IN OS.NO.7849/2014 ON THE FILE OF THE XVIII
ADDITIONAL CITY CIVIL JUDGE, BENGALURU, DISMISSING IA
NO.16 FILED UNDER SECTION 151 OF CPC, IA NO.17 FILED
UNDER ORDER 18 RULE 17 OF CPC, IA NO.18 FILED U/O.7
RULE 14 OF CPC.
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NC: 2023:KHC:36267
MFA No. 5714 of 2023
THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:
ORDER
The learned counsel for the appellant has filed a memo dated 6.10.2023 seeking leave of this Court to withdraw the appeal with liberty to approach the appropriate legal forum.
The memo is placed on record. Accordingly, the appeal is dismissed as withdrawn with liberty to the appellant to approach the appropriate legal forum.
Sd/-
JUDGE DM List No.: 1 Sl No.: 12