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Karnataka High Court

M/S Sri. Venkateshwara Sweetmeat Stall vs M/S Sri. Venkateshwara Sweets on 6 October, 2023

Author: H.T. Narendra Prasad

Bench: H.T. Narendra Prasad

                                             -1-
                                                          NC: 2023:KHC:36267
                                                     MFA No. 5714 of 2023




                     IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                          DATED THIS THE 6TH DAY OF OCTOBER, 2023

                                           BEFORE
                      THE HON'BLE MR JUSTICE H.T. NARENDRA PRASAD
                   MISCELLANEOUS FIRST APPEAL NO. 5714 OF 2023 (CPC)
                   BETWEEN:

                   M/S SRI. VENKATESHWARA SWEETMEAT STALL
                   181 BALEPET, BANGALORE-560053
                   REPRESENTED BY ITS
                   MANAGING PARTNER
                   MR V NAGARAJ
                   S/O LATE SRI VENKATACHALAPATHY SETTY
                   AGED ABOUT 69 YEARS
                                                                ...APPELLANT
                   (BY SMT. MEDINI RAO, ADVOCATE FOR
                   SRI. HARIKRISHNA S HOLLA., ADVOCATE)
                   AND:

                   M/S SRI. VENKATESHWARA SWEETS
                   NO.3, 1ST MAIN ROAD
Digitally signed   OPP. ANJANEYA TEMPEL
by
DHANALAKSHMI       GANGANAGAR, BANGALORE 560032
MURTHY             REP BY ITS PROPRIETOR.
Location: High
Court of                                                      ...RESPONDENT
Karnataka
                          THIS MFA IS FILED UNDER ORDER 43 RULE 1(r) R/W
                   SEC.151 OF CPC, AGAINST THE ORDER DATED: 07.07.2023
                   PASSED IN OS.NO.7849/2014 ON THE FILE OF THE XVIII
                   ADDITIONAL CITY CIVIL JUDGE, BENGALURU, DISMISSING IA
                   NO.16 FILED UNDER SECTION 151 OF CPC, IA NO.17 FILED
                   UNDER ORDER 18 RULE 17 OF CPC, IA NO.18 FILED U/O.7
                   RULE 14 OF CPC.
                              -2-
                                             NC: 2023:KHC:36267
                                         MFA No. 5714 of 2023




      THIS APPEAL, COMING ON FOR ORDERS, THIS DAY, THE
COURT DELIVERED THE FOLLOWING:

                           ORDER

The learned counsel for the appellant has filed a memo dated 6.10.2023 seeking leave of this Court to withdraw the appeal with liberty to approach the appropriate legal forum.

The memo is placed on record. Accordingly, the appeal is dismissed as withdrawn with liberty to the appellant to approach the appropriate legal forum.

Sd/-

JUDGE DM List No.: 1 Sl No.: 12