Section 26(6) in The Hemchandracharya North Gujarat University Act, 1986
(6)The powers and duties of a Board of Studies shall be as follows, namely:(i)to recommend courses of studies in the subject or subjects with which the Board is concerned (hereinafter in this section referred to as "the subject");(ii)to recommend and prescribe, where necessary, books for study in the subject;(iii)to recommend programmes for extension services and research in the subject;(iv)to recommend organisation of seminars, refresher courses and workshops to the Dean of the Faculty concerned;(v)to recommend programmes for experiments and research in the courses of studies prescribed in the subject;(vi)to recommend schemes for preparation and translation for books in the subject and suggest bibliography of books for study;(vii)to frame and propose Regulations pertaining to the courses of study and examination in the subject'(viii)to review periodically the terminology current in the subject; and(ix)to exercise such other powers and duties as may be prescribed by the Statutes.
