Jammu & Kashmir High Court
Khalid Amin Kohli vs Ut Of J & K & Ors on 26 April, 2022
Author: Mohan Lal
Bench: Mohan Lal
Sr.No. 61
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
CRM (M) No. 317/2020
CrlM Nos. 1504, 1152 & 1153 of
2020
Khalid Amin Kohli ....Petitioner/Appellant(s)
Through :- Mr. M I Sherkhan, Advocate
V/s
UT of J & K & Ors. ....Respondent(s)
Through :- None
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
26.04.2022 Last and final opportunity is granted to learned counsel for both the parties to file the settlement agreement by or before the next date of hearing failing which the petition will be decided on merits.
List on 21.05.2022.
(Mohan Lal) Judge Jammu:
26.04.2022 Manan