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Jammu & Kashmir High Court

Khalid Amin Kohli vs Ut Of J & K & Ors on 26 April, 2022

Author: Mohan Lal

Bench: Mohan Lal

                                                                    Sr.No. 61


               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                             AT JAMMU

                                                    CRM (M) No. 317/2020
                                                    CrlM Nos. 1504, 1152 & 1153 of
                                                    2020

Khalid Amin Kohli                                          ....Petitioner/Appellant(s)

                    Through :- Mr. M I Sherkhan, Advocate


         V/s

UT of J & K & Ors.                                                 ....Respondent(s)


                   Through :- None
Coram: HON'BLE MR. JUSTICE MOHAN LAL, JUDGE

                                    ORDER

26.04.2022 Last and final opportunity is granted to learned counsel for both the parties to file the settlement agreement by or before the next date of hearing failing which the petition will be decided on merits.

List on 21.05.2022.

(Mohan Lal) Judge Jammu:

26.04.2022 Manan