Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 17 in Chhattisgarh E-Court Fees Rules, 2015 17. State may specify Courts/Places to establish counter. - The State may specify Courts/Places to establish counters for issue of E-Court Fees Certificate by notification in the Official Gazette.
