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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(3) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

(3)The open access charges for consumers availing Net Metering shall be settled in accordance with RERC Net Metering Regulations, 2015 as amended from time to time.