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State of Bihar - Section
Section 6 in Bihar Inter-State Tourist Vehicles Rules, 1969
6. Fares.
- The rates of fare in respect of tourist vehicles will be -| (i) | Large size tourist car (22 H.R. and above). | Re. 0.80 per km. for roads in and plains Re. 0.15 per km.extra for air-conditioned cars if the air conditioning suit ismade to work, Re. 0.95 per km. for roads in theghatsand/or hills. |
| (ii) | Medium size tourist car (about 14 H. P. but less than 22 H.P.) | Re. 0.65 per km. for roads in the plains and Re. 0.80 per km.for roads in the ghats and/or hills. |