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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 28(3) in Srinagar and Jammu Cluster Universities Act, 2016

(3)Head of the Cluster University Department senior to all other Professors in the department shall be the Convener and in case there is no Professor of the Cluster University Department in a subject the Board of Studies shall elect one of its members as the Convener of the Board.