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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(n) in Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951

(n)When the appointment is to be made to the following posts in the Medical and Public Health Department for the fourth-Five year Plan period -
(i)Public Analyst.
(ii)Assistant Health Officer
(iii)Matron Grade I.
(iv)Matron Grade II.
(v)Assistant Matron.