Delhi High Court - Orders
Guangdong Oppo Mobile ... vs The Assistant Controller Of Patents And ... on 18 September, 2023
Author: C. Hari Shankar
Bench: C. Hari Shankar
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-PAT) 5/2023
GUANGDONG OPPO MOBILE TELECOMMUNICATIONS
CORP LTD ..... Appellant
Through: Ms. Sneha Jain, Ms. Priyam
Lizmary Cherian and Mr. Saif Rahman
Ansari, Advs.
versus
THE ASSISTANT CONTROLLER OF PATENTS AND
DESIGNS ..... Respondent
Through: Mr. Shoumendu Mukherji, SPC
with Ms. Megha Sharma, Advs.
CORAM:
HON'BLE MR. JUSTICE C. HARI SHANKAR
ORDER
% 18.09.2023
1. An adjournment is sought on behalf of the respondent on the ground of non-availability of learned Counsel.
2. Learned Counsel for the appellant has no objection.
3. Re-notify on 18 December 2023 for disposal at the end of the Board.
C. HARI SHANKAR, J.
SEPTEMBER 18, 2023 dsn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2023 at 22:52:43