Madhya Pradesh High Court
Jeetu Bhai Motwani vs Lekhram Namdeo on 18 May, 2018
HIGH COURT OF MADHYA PRADESH : JABALPUR
SINGLE BENCH : JUSTICE MS.VANDANA KASREKAR
M.A. No.935/2015
Jeetu Bhai Motwani
Vs.
Lekhram Namdeo
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Shri Sanjay Kumar Verma, learned counsel for the
appellant.
Shri Uttam Maheshwari, learned counsel for the
respondent.
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ORDER
( 18/05/2018) List this appeal for hearing on I.A. No.324/2017 after ensuing summer vacation.
(Ms. Vandana Kasrekar) Judge Tabish Digitally signed by MOHAMMAD TABISH KHAN Date: 2018.05.18 17:19:21 +05'30'