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State of Uttar Pradesh - Section

Section 5 in U.P. Prevention and Control of Malaria, Dengue, Kala-azar and any Vector Borne Disease Regulations, 2016

5. Publication of List of infected city, town and villages and intimation of outbreak of Malaria, Dengue, Kala-azar or any vector borne disease.

- When on the recommendation of the Director General, Medical Health, declared under Regulation 3 any area as the infected area, the Principal Secretary, Medical and Health shall cause the details of such area to be published in the Gazette. He shall also specify therein the information regarding appointment of Controlling Officer and the passive surveillance centers established and other surveillance staff, for the treatment of malaria/Epidemiological and Entomological investigation for Malaria, Dengue, Kala-azar or any vector borne disease.