Section 4 in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013
4. Seats Available for Admission.
(1)For the purpose of admission to the first year of the Bachelor of Hotel and Tourism Management Courses, available seats shall include,-A. Government Seats: -(1)All the sanctioned seats of the Hotel and Tourism Management Courses in the Government Colleges or Institutions of the State,(2)all the sanctioned seats of the Hotel and Tourism Management Courses in the aided Colleges or Institutions,(3)seventy-five percent of the total sanctioned seats of the Hotel and Tourism Management Courses in the unaided Colleges or Institutions, and(4)AH supernumerary seats of the professional courses in the Government colleges or institutions and in the aided and unaided Colleges or Institutions.B. Management Seats: -(1)Twenty-five percent seats of the total sanctioned seats of the Hotel and Tourism Management Courses in the unaided Colleges or Institutions, including fifteen percent Non-Resident Indian seats,(2)the intimation received, in respect of sanction of seats, by the Admission Committee three days prior to the commencement of the first counseling program, shall be considered as available seats, and(3)If any unaided College or Institution requests to fill up the Management Seats by the Admission Committee, three days prior to the commencement of the counseling program, such Management Seats shall also be considered as available for giving admissions.
