Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 11 in Orissa State Agricultural Marketing Board Regulations, 1991

11. Audit of Account of the Board.

- (i) The accounts of the Board shall be audited by such auditors as may be appointed by the Board subject to the provisions of the Act and the Rules.
(ii)The Board shall make necessary arrangements for internal audit of its accounts as it may deem fit.