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Himachal Pradesh High Court

Nawal Thakur vs . State Of H.P. Alongwith on 1 April, 2026

Nawal Thakur vs. State of H.P. alongwith connected matter .

Cr.Appeal No. 202 & 203 of 2012 01.04.2026. Present: Mr. Ajay Chandel, Advocate, for the appellant in Cr.Appeal No. 202 of 2012.

Mr. Dushyant Dadwal, Advocate, for the appellant in Cr. Appeal No. 203 of 2012.

of Mr. Jitender K. Sharma, Additional Advocate General, for the respondents/State, in both the appeals.

rt Arguments heard. Judgment reserved.

(Rakesh Kainthla) Judge 1st April, 2026 (ravinder) ::: Downloaded on - 01/04/2026 20:38:37 :::CIS