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[Cites 0, Cited by 0] [Section 2(73)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(73)(a) in The Gujarat Provincial Municipal Corporations Act, 1949

(a)any tank, cistern, hydrant, stand-pipe, meter or tap situated on a private property and connected with water-main or pipe belonging to the Corporation, and