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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Madhya Pradesh - Subsection

Section 26(1)(xxxv) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxxv)to fix remuneration of examiners and to arrange for the conduct of and for publishing the results of the Vishwavidyalaya examinations and other tests;