Section 6(7)(b) in The U.P. Antarim Zila Parishad Act, 1958

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State of Uttar Pradesh - Subsection

Section 6(7)(b) in The U.P. Antarim Zila Parishad Act, 1958

(b)references to the President or the Vice-President of the district board constituted under the U.P. District Boards Act, 1922 shall be construed as references to the Adhyaksha and Upadhayaksha (as the case may be); and

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State of Uttar Pradesh - Subsection

Section 6(7)(b) in The U.P. Antarim Zila Parishad Act, 1958