Section 364(1)(c) in The U.P. Co-operative Societies Rules, 1968

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State of Uttar Pradesh - Subsection

Section 364(1)(c) in The U.P. Co-operative Societies Rules, 1968

(c)register of members showing the name and address of each member, the date of admission, the shares taken and the amount paid by the member towards such shares and the date of and the reasons for cessation of his membership;

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State of Uttar Pradesh - Subsection

Section 364(1)(c) in The U.P. Co-operative Societies Rules, 1968