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[Cites 0, Cited by 0] [Section 2(37)] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(37)(a) in Sikkim Urban and Regional Planning and Development Act, 1998

(a)Used as a school or college or a university or other educational institution, hostel, library, hospital, nursing home, dispensary, clinic, maternity center or any other like institution, club, lodging house, choultry, coffee house, boarding house, or eating house;