Bombay High Court
Pradeep Atmaram Gaikwad vs The State Of Maharashtra And Others on 3 August, 2021
Bench: Ravindra V. Ghuge, S. G. Mehare
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
912 WRIT PETITION NO.2023 OF 2020
SUBHASH NAMDEO TANTAK AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
Advocate for Petitioners : Gaikwad (Patil) Ajit B.
AGP for Respondents-State : Mr. P. S. Patil.
Advocate for Respondent No.5 : Mr. Aghav Avinash D.
...
AND
915 WRIT PETITION NO.3686 OF 2020
AND
916 WRIT PETITION NO.3722 OF 2020
AND
917 WRIT PETITION NO.5890 OF 2020
AND
918 WRIT PETITION NO.5947 OF 2020
AND
919 WRIT PETITION NO.6220 OF 2020
WITH WP/6222/2020 WITH WP/6221/2020
AND
921 WRIT PETITION NO.7807 OF 2020
AND
922 WRIT PETITION NO.7808 OF 2020
AND
923 WRIT PETITION NO.7810 OF 2020
AND
924 WRIT PETITION NO.7816 OF 2020
AND
925 WRIT PETITION NO.7912 OF 2020
AND
926 WRIT PETITION NO.8445 OF 2020
WITH CA/496/2021 IN WP/8445/2020
AND
929 WRIT PETITION NO.8629 OF 2012
AND
930 WRIT PETITION NO.9028 OF 2012
::: Uploaded on - 04/08/2021 ::: Downloaded on - 24/09/2021 22:53:31 :::
2
WITH CA/8855/2013 IN WP/9028/2012
AND
931 WRIT PETITION NO.9283 OF 2012
WITH CA/13617/2012 IN WP/9283/2012
AND
932 WRIT PETITION NO.10179 OF 2012
WITH CA/909/2020 IN WP/10179/2012
AND
933 WRIT PETITION NO.10227 OF 2012
AND
939 WRIT PETITION NO.559 OF 2014
WITH CA/7580/2016 IN WP/559/2014
...
Respective AGPs for Respondents-State : Mr. S.B.Yawalkar, Mr.
S.G.Sangle, Mr. S.R.Yadav-Lonikar, Mr. P.S.Patil,
Mr. S.B.Pulkunwar.
...
CORAM : RAVINDRA V. GHUGE, AND
S. G. MEHARE, JJ.
DATE : 03.08.2021 PER COURT :- (Common Order)
1. All office objections shall be removed within two (2) weeks, failing which, the petitions shall stand dismissed without reference to the Court.
2. Subject to the above, interim orders, if any, would continue for a period of four (4) weeks. (S. G. MEHARE, J.) (RAVINDRA V. GHUGE, J.) ...
vmk/-
::: Uploaded on - 04/08/2021 ::: Downloaded on - 24/09/2021 22:53:31 :::