Section 5 in The Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986
5. Preparation of list of unculturable waste lands.
- The Sub-Divisional Officer shall prepare, or cause to be prepared, a villagewise list of unoccupied unculturable waste lands, other than the lands specified in rule 4, for his sub-division, in Form I.
